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Rajasthan HC to Function Through Virtual Mode, Interim Orders & Limitation Period Extended - (03 May 2021)

CIVIL

Rajasthan High Court has notified that Rajasthan High Court at Jodhpur and Jaipur Bench and Subordinate Courts/Special Courts/Tribunals in the State of Rajasthan would continue to function from 4th May to 17th May, 2021in virtual mode. All interim orders expiring between 4th May and 17th May shall remain extended till the next date.

Tags : RAJASTHAN HIGH COURT   VIRTUAL FUNCTIONING  

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