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Bombay HC Directs Taking Steps to Centralise System for Procurement of Remdesivir - (03 May 2021)

CIVIL

Bombay High Court has directed Chief Secretary of Health, Maharashtra, to take steps to centralise the system for the procurement, allocation and distribution of anti-viral drug Remdesivir, used for treating Covid-19 patients.

Tags : BOMBAY HIGH COURT   PROCUREMENT OF REMDESIVIR  

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