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Road Transport Ministry Allows Vehicle Owners to Nominate Successor - (03 May 2021)

MOTOR VEHICLES

Road Transport Ministry has notified the adjustments within the Motor Vehicle Rules, 1989 offering the feature to vehicle owners to nominate the successor of their autos throughout registration or by updating particulars. The proprietor can put the identity of the nominee making use of registration and also can add it later by way of a web based utility.

Tags : ROAD TRANSPORT MINISTRY   NOMINATION OF SUCCESSOR  

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