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Delhi HC Directs Delhi Police to Release Medicines Seized from Patients - (30 Apr 2021)

CIVIL

Delhi High Court has directed the Delhi Police to immediately release Remdesivir or other Covid drug and oxygen cylinders seized from the possession of patients or their attendants after observing that they would have procured the same only out of desperation and in need.

Tags : DELHI HIGH COURT   MEDICINES SEIZED FROM PATIENTS  

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