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Delhi HC Directs Govt. to Create Portal for Taking Donations of Medical Equipments - (30 Apr 2021)

CIVIL

Delhi High Court has issued notice to all the suppliers of liquid oxygen to the Government of National Capital Territory of Delhi after certain issues as regards to the failure of supplying oxygen by the aforesaid suppliers were addressed before the Bench. The Court has also directed the Delhi Government to create a portal for individuals and organisations abroad of NRIs & others who are keen to provide aid and assistance for battling the pandemic in India by gifting medical equipments.

Tags : DELHI HIGH COURT   DONATIONS OF MEDICAL EQUIPMENTS  

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