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Rajasthan HC Forms Committees Consisting of Lawyers to 'Alleviate General Public's Difficulties' - (30 Apr 2021)

CIVIL

Rajasthan High Court has formed State Level and District Level Committees to alleviate the difficulties being faced by the general public at large in the State of Rajasthan, in a letter plea filed by the Rajasthan High Court Bar Association highlighting the plight of Covid-19 patients and the situation arising out of shortage in hospitals.

Tags : RAJASTHAN HIGH COURT   COMMITTEE OF LAWYERS  

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