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Bar Council of India Extends Last Date of Registration for AIBE-XVI Examinations - (30 Apr 2021)

CIVIL

Bar Council of India (BCI) has decided to extend the last date of registration for the All India Bar Exam (AIBE) XVI till June 15, 2021. The Bar Council of India had decided to reschedule the date of the All India Bar Examination (AIBE)-XVI and it was notified that the revised date would be intimated soon.

Tags : BAR COUNCIL OF INDIA   AIBE-XVI EXAMINATIONS  

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