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Bombay HC Directs Police to Trace Out Remdesivir Boxes Unloaded by BJP MP Sujay Vikhe Patil - (30 Apr 2021)

CIVIL

Bombay High has taken strong exception to a press conference held by the Ahmednagar District Collector to support BJP MP Dr.Sujay Vikhe Patil in relation to his alleged unauthorized procurement and distribution of Remdesivir drug. The Court has directed the District Superintendent of Police, Ahmednagar, to trace out the boxes containing Remdesivir injections unloaded by the MP at the Shirdi Airport and place a report on May 3, 2021.

Tags : BOMBAY HIGH COURT   SUJAY VIKHE PATIL  

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