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Delhi HC Issues Notice in Plea of Establishment of Covid Care Facilities for Judicial Officers - (30 Apr 2021)

CIVIL

Delhi High Court has issued notice in a plea concerning establishment of Covid care centres and facilities for Judicial officers in the national capital. The Court has also directed the District Judges to coordinate with District Magistrates to address the judicial concerns of the judicial officers and their family members.

Tags : DELHI HIGH COURT   COVID CARE FACILITIES FOR JUDICIAL OFFICERS  

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