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Bombay High Court Directs Ensuring All Hospitals are Fire Compliant - (30 Apr 2021)

CIVIL

Bombay High Court has said it would expand the scope of the Public Interest Litigations regarding Covid-management and has asked the civic authorities to ensure all the hospitals are fire compliant, taking judicial note of the frequent hospital fires in the State of Maharashtra.

Tags : BOMBAY HIGH COURT   HOSPITAL FIRES  

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