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Karnataka HC: Most Unfortunate Former Judge of HC Has Paid Bribe for Governor Post - (30 Apr 2021)

CIVIL

Karnataka High Court has observed that it is most unfortunate that a former Judge of the High Court has paid bribe to the petitioner for securing the Post of Governor, which act of the complainant not only lowered the prestige of a Judge and also affected the image of the Governor's post.

Tags : KARNATAKA HIGH COURT   BRIBE FOR GOVERNOR POST  

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