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Gauhati HC Directs Social Welfare Department to Make Arrangement for Finances for Shelter Homes - (30 Apr 2021)

CIVIL

Gauhati High Court has directed the Social Welfare Department of the State Government to make arrangement for finances for three shelter homes situated in the State of Assam. The Court has remarked that at least an interim arrangement be made so that at least for the next two months these shelter homes can run properly.

Tags : GAUHATI HIGH COURT   FINANCES FOR SHELTER HOMES  

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