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Karnataka HC Directs Government to Consider Increasing Cap on Supply of Remdesivir and Oxygen - (30 Apr 2021)

CIVIL

Karnataka High Court has directed the Government of India to immediately consider the request which would be made by the State Government seeking to increase the cap on supply of Remdesivir and Oxygen allotment to the state, in view of the increase in Covid-19 cases.

Tags : KARNATAKA HIGH COURT   SUPPLY OF REMDESIVIR AND OXYGEN  

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