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Madras HC: ECI to Ensure That Vote Counting Day Does Not Become Super-Spreader for Covid-19 - (30 Apr 2021)

ELECTION

Madras High Court has said that the Election Commission of India, State Government and the political parties should ensure that the counting day does not become a "super-spreader" event for COVID-19 pandemic.

Tags : MADRAS HIGH COURT   VOTE COUNTING DAY  

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