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Delhi HC Asks Centre Response on Difference in Demand and Allocation of Oxygen - (30 Apr 2021)

CIVIL

Delhi High Court has asked Centre's response regarding Delhi government's submissions with respect to differences in demanded and allocated amounts of oxygen of various states. The Court has granted Solicitor General one day's time to respond and place it on record.

Tags : DELHI HIGH COURT   DEMAND AND ALLOCATION OF OXYGEN  

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