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CCI Approves Tata Group’s Acquisition of Online Grocery Platform BigBasket - (30 Apr 2021)

MRTP/ COMPETITION LAWS

Competition Commission of India (CCI) has approved acquisition by Tata Digital Limited of up to 64.3% of the total share capital of Supermarket Grocery Supplies Private Ltd (SGS) and SGS’ sole control over Innovative Retail Concepts Private Limited.

Tags : COMPETITION COMMISSION OF INDIA   TATA GROUP   BIGBASKET  

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