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Karnataka HC Directs Administration to Seek Assistance from Armed Forces for Tackling Covid-19 - (30 Apr 2021)

CIVIL

Karnataka High Court has directed the administration to immediately get in touch with the armed forces seeking assistance in providing beds with oxygen supply facility, observing that the lack of preparedness to manage a sudden surge of COVID-19 cases is a disaster on the part of the State government.

Tags : KARNATAKA HIGH COURT   ASSISTANCE FROM ARMED FORCES  

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