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Madras HC Directs Family Members of Remand Prisoner to Receive Body for Last Rites - (30 Apr 2021)

CRIMINAL

Madras High Court has directed the family members of Muthu Mano, a remand prisoner who was killed inside Palayamkottai Central Prison, to receive the body and perform the last rites by 1st May, 2021.

Tags : MADRAS HIGH COURT   REMAND PRISONER  

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