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Andhra Pradesh High Court Extends Life of All Interim Orders Till June 30 - (29 Apr 2021)

CIVIL

Andhra Pradesh High Court has decided to extend all interim orders passed by it and other Subordinate Courts /Tribunals in the State, that were subsisting as on April 21, 2021, till June 30, 2021.

Tags : ANDHRA PRADESH HIGH COURT   LIFE OF ALL INTERIM ORDERS  

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