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Delhi HC Appeals to Sellers Not to Resort to Hoarding, Black Marketing of Oxygen Cylinders - (29 Apr 2021)

CIVIL

Delhi High Court has appealed to the good sense of the people, including the sellers of necessary medicines and Oxygen, to not to resort to hoarding of, and black marketing of Oxygen cylinders, Oxygen flow metres or medicines, and to make them available to the needy people.

Tags : DELHI HIGH COURT   HOARDING   BLACK MARKETING OF OXYGEN CYLINDERS  

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