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SC Refuses to Entertain PIL Seeking CBI Probe into Death of Kalikho Pul, Ex-Arunachal CM - (29 Apr 2021)

CRIMINAL

Supreme Court has refused to entertain a Public Interest Litigation (PIL) petition which sought Central Bureau of Investigation into the unnatural death of Kalikho Pul, former Chief Minister of Arunachal Pradesh, in August 2016.

Tags : SUPREME COURT   KALIKHO PUL   EX-ARUNACHAL CM  

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