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Punjab & Haryana High Court Extends Life of Interim Orders, Directions till June 30 - (29 Apr 2021)

CIVIL

Punjab & Haryana High Court has decided to extend all interim orders/ directions passed by it and Courts subordinate to it till 30th June, 2021. The order has been passed in suo moto proceedings initiated in view of the alarming increase in the COVID-19 pandemic and the grave situation that has arisen as a result thereof.

Tags : PUNJAB & HARYANA HIGH COURT   LIFE OF INTERIM ORDERS  

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