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Delhi HC Informs Centre Over Delhi Crisis Over Oxygen Supply - (29 Apr 2021)

CIVIL

Delhi High Court has told the Centre that Delhi has not been getting the amount of oxygen allocated to it by the Centre, and lives are being lost in the capital. The Court has also observed that Delhi did not get the allocated quantity of oxygen even for a single day, asking that the Central Government would look into the logistics problem being faced in transportation of oxygen from different plants to Delhi.

Tags : DELHI HIGH COURT   OXYGEN SUPPLY  

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