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Telangana High Court Issues Notice Asking for Plan to Manage Crowds of Voters - (29 Apr 2021)

ELECTION

Telangana High Court has issued notice to the State Election Commission, asking it to furnish a plan that it proposes for managing crowding of voters at polling booths during upcoming Municipal elections amid the Covid-19 pandemic.

Tags : TELANGANA HIGH COURT   MANAGE CROWDS OF VOTERS  

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