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Karnataka HC Directs Transfer of Land to Compensate for Harangi Reservoir Project - (29 Apr 2021)

ENVIRONMENT

Karnataka High Court has directed the State government to transfer within one month the entries in respect of 11,722.29 hectares of identified lands of C and D categories in Kodagu district to the Forest Department as was decided four decades ago to compensate forest area utilised for Harangi reservoir project.

Tags : KARNATAKA HIGH COURT   HARANGI RESERVOIR PROJECT  

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