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Delhi HC Directs Government to File Report with Regards of Deaths at Hospital Nursing Homes - (28 Apr 2021)

CIVIL

Delhi High Court has directed the Government of National Capital Territory of Delhi to file report with regards to deaths that have taken place at hospitals nursing homes due to shortage of oxygen. The Affidavit in this regard shall be filed within 4 days.

Tags : DELHI HIGH COURT   DEATHS AT HOSPITAL NURSING HOMES  

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