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NGT Directs Badarpur, Rajghat Plants to Control High PM Levels - (17 Aug 2015)

National Green Tribunal(NGT) has ordered Badarpur and Rajghat Thermal Power Stations to bring particulate matter (PM) within permissible limits after an inspection report highlighted their high content in ambient air around these projects.

Tags : NATIONAL GREEN TRIBUNAL  BADARPUR THERMAL POWER STATIONS   RAJGHAT THERMAL POWER STATION  

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