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Karnataka HC Directs State to Implement Scheme for Providing Sanitary Napkins - (28 Apr 2021)

CIVIL

Karnataka High Court has directed the State Government to strictly abide by the time schedule it has enunciated for procurement of sanitary napkins/pads, for the year 2021-22, under the Shuchi Scheme.

Tags : KARNATAKA HIGH COURT   SANITARY NAPKINS   SHUCHI SCHEME  

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