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MP HC Rejects Plea Seeking Action Against Election Commission for Conducting Elections - (28 Apr 2021)

ELECTION

Madhya Pradesh High Court has disposed of a plea filed seeking actions against the Election Commission of India for the State Legislative Assemblies of West Bengal, Assam, Tamil Nadu, Pondicherry and Kerala, by violating the COVID protocol, guidelines.

Tags : MADHYA PRADESH HIGH COURT   ELECTION COMMISSION OF INDIA  

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