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Supreme Court Asks Centre to Explain Rationale of COVID Vaccine Pricing - (28 Apr 2021)

CIVIL

Supreme Court has asked the Central Government to explain the rationale behind the pricing policy for COVID vaccines in the suo moto case taken on the issues related to COVID-19. The Court has directed the Centre to explain in an affidavit the basis and rationale adopted in regard to the pricing of vaccines.

Tags : SUPREME COURT   COVID VACCINE PRICING  

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