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Madras HC Appeals to HR&CE Department Over Well-Being of Captive Elephants - (28 Apr 2021)

CIVIL

Madras High Court has made an appeal to the Hindu Religious and Charitable Endowments (HR&CE) Department to ensure that the elephants held in captivity by various temples across the State are treated in a humane and dignified manner, provided with sufficient food, water and shelter from the heat and not otherwise beaten or mistreated in any manner or form.

Tags : MADRAS HIGH COURT   CAPTIVE ELEPHANTS  

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