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Supreme Court Allows Vedanta to Produce Oxygen at Sterlite Plant in Tamil Nadu - (27 Apr 2021)

CIVIL

Supreme Court has permitted Vedanta to operate its Oxygen production unit on standalone basis at Copper plant in Tuticorin, which had been closed for 3 years. The permission has been granted in view of acute Oxygen shortage being faced by many states in the country, amid the second-wave of Covid-19.

Tags : SUPREME COURT   VEDANTA   STERLITE PLANT IN TAMIL NADU  

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