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Supreme Court Directs Govt. to Produce Medical Records of Siddique Kappan - (27 Apr 2021)

CIVIL

Supreme Court has directed the State Government to produce medical records of Kerala based Journalist Siddique Kappan, who is allegedly "chained like an animal" at a Hospital in Mathura where he is undergoing treatment for Covid-19.

Tags : SUPREME COURT   MEDICAL RECORDS OF SIDDIQUE KAPPAN  

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