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Delhi HC Directs Central Govt. to Nominate Members for Posts at National Commission for Minorities - (27 Apr 2021)

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Delhi High Court has directed that the Central Government to nominate members against all the vacant positions at the National Commission for Minorities by 31st July, 2021 to ensure that the Commission functions efficiently and the purpose of the Commission as envisaged under the Act is also fully given effect to.

Tags : DELHI HIGH COURT   NATIONAL COMMISSION FOR MINORITIES  

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