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Kerala HC Upholds Decision of Inkel Ltd. to Terminate Contract for Cochin Cancer Research Centre - (27 Apr 2021)

CIVIL

Kerala High Court has upheld the decision of Inkel Ltd. to terminate the contract given to P and C Projects Pvt. Ltd., Erode, for the construction of the Cochin Cancer Research Centre, Ernakulam. The Court has passed the order while dismissing a petition filed by the company against the contract termination.

Tags : KERALA HIGH COURT   COCHIN CANCER RESEARCH CENTRE  

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