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Delhi HC Directs Meeting Between Government, Hospital And Suppliers Over Oxygen Supply - (27 Apr 2021)

CIVIL

Delhi High Court has directed the 3 major stakeholders in the Covid-19 oxygen shortage issue plaguing the national capital– the hospitals, the Delhi government and the suppliers of oxygen, that they must get together and conduct a meeting on a priority basis to discuss modalities of, and issues in oxygen supply to hospitals across Delhi.

Tags : DELHI HIGH COURT   OXYGEN SUPPLY  

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