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Delhi HC Requests Setting Up of More Testing Centres in View of Covid Cases - (27 Apr 2021)

CIVIL

Delhi High Court has requested the Aam Aadmi Party government to set up more testing centres in view of the rise in COVID-19 cases in the national capital which is recording around 24,000 fresh infections for the last few days. The Court has also asked the Delhi government to put in place necessary infrastructure to streamline the sample collection process.

Tags : DELHI HIGH COURT   TESTING CENTRES  

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