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Telangana High Court to Remain Closed for Summer Vacations from May 3 to May 31 - (27 Apr 2021)

CIVIL

Telangana High Court will remain closed for summer Vacations for this year from 3rd May, 2021 to 31st May, 2021. However, the notification issued in this regard, states that vacation benches shall be sitting for the specified period for hearing matters as mentioned in the schedule.

Tags : TELANGANA HIGH COURT   SUMMER VACATIONS  

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