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Delhi Government to Provide Free Vaccination to All Above 18 Years - (26 Apr 2021)

CIVIL

Delhi Government has decided to provide free Covid 19 vaccination to all above the age of 18 years. Delhi Government has also stated that even people below 18 years of age have been severely impacted from the pandemic and that efforts should be made for providing vaccines to people below the age of 18.

Tags : DELHI GOVERNMENT   VACCINES  

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