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Centre Totally Bans Non-Medical Use of Liquid Oxygen - (26 Apr 2021)

CIVIL

Union Ministry of Home Affairs has imposed a total ban on the use of liquid oxygen for non-medical purposes in view of the acute shortage of medical oxygen in the country. The Centre has also appealed that all manufacturing units may maximize production of liquid oxygen.

Tags : UNION MINISTRY OF HOME AFFAIRS   BAN ON NON-MEDICAL USE OF LIQUID OXYGEN  

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