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Patna HC Orders to Create Dedicated Covid Complaint Email ID for Private Hospitals - (26 Apr 2021)

CIVIL

Patna High Court has directed that if any Dedicated Covid Hospital (private) has a grievance that it is not getting supply of oxygen because of reasons attributable to the State administration, as per its requirement, such hospital shall be at liberty to inform, through the registered/official email ID of the hospital, the learned Registrar General of the High Court on his email ID i.e. rgphccovidcomplain@gmail.com.

Tags : PATNA HIGH COURT   COVID COMPLAINT EMAIL ID  

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