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P&H HC Directs DLSA Secretaries for Speedy Action on COVID Related Grievances - (26 Apr 2021)

CIVIL

Punjab and Haryana High Court has directed that Secretaries, Legal Services Authority in every district would be member of Committee/Nodal Agencies comprising of Deputy Commissioner, Superintendent of Police, Representative of Municipal Counsel/Corporation and Civil Surgeon formed for disposal of complaints arising of Covid situation. The Court has directed that meeting of the Committee shall be held on daily basis by way of electronic means, if necessary.

Tags : PUNJAB AND HARYANA HIGH COURT   COVID RELATED GRIEVANCES  

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