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Madhya Pradesh High Court to Hear Cases Only Through Virtual Mode - (26 Apr 2021)

CIVIL

Madhya Pradesh High Court has issued a Standard Operating Procedure (S.O.P.) for the High Court of Madhya Pradesh at Principal Seat Jabalpur and its Benches at Indore & Gwalior, stating that cases shall be heard only through Virtual mode at Principal Seat Jabalpur and Benches at Indore & Gwalior and no physical hearing shall be conducted w.e.f. 26th April, 2021 till further orders.

Tags : MADHYA PRADESH HIGH COURT   VIRTUAL HEARING  

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