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Gujarat HC Allows Engineering Student to Appear in Supplementary Exams - (26 Apr 2021)

EDUCATION

Gujarat High Court has allowed an Engineering student to appear in the supplementary examinations for both the first and second semesters, who claimed that his mental health deteriorated during the Lockdown and thus, he failed to take the earlier semester exams due to depression.

Tags : GUJARAT HIGH COURT   ENGINEERING STUDENT   SUPPLEMENTARY EXAMS  

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