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Madras HC Asks Chief Secretary to File Report Regarding Availability of Covid Treatment Facilities - (26 Apr 2021)

CIVIL

Madras High Court has asked the Chief Secretary to the Union Territory to file a report regarding the availability of Remdesivir, Oxygen Cylinders, Doses of Vaccine, Ventilators etc., observing that it was necessary to monitor the steps taken by the Government in Puducherry to deal with the current crisis.

Tags : MADRAS HIGH COURT   AVAILABILITY OF COVID TREATMENT FACILITIES  

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