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Andhra Pradesh HC Asks State to File Affidavit on Steps Taken to Curb Spread of Covid-19 - (26 Apr 2021)

CIVIL

Andhra Pradesh High Court has asked the State Government to file a comprehensive affidavit with regard to the steps taken by the State to deal with the present COVID-19 pandemic.The Court has also directed that the affidavit should include various facets such as testing facilities, time being taken for giving reports, hospitals notified for treatment, availability of oxygen cylinders and remdesivir injections etc.

Tags : ANDHRA PRADESH HIGH COURT   STEPS TAKEN TO CURB SPREAD OF COVID-19  

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