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Punjab & Haryana High Gives Former CM Parkash Singh Badal Clean Chit in Kotkapura Firing Case - (26 Apr 2021)

CRIMINAL

Punjab and Haryana High Court has given a clean chit to former CM Parkash Singh Badal in the Kotkapura Firing Case. The Court has noted that the Police firing was neither unprovoked nor intended against peaceful protestors, as otherwise claimed by Singh in his challan report. It further noted that the firing order was passed by the magistrate present on the spot, only after assessing the situation that had arisen on the spot.

Tags : PUNJAB AND HARYANA HIGH COURT   KOTKAPURA FIRING CASE  

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