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Allahabad HC Extends Interim Orders Passed by It and Subordinate Courts Till May 31 - (26 Apr 2021)

CIVIL

Allahabad High Court has extended all the interim orders passed by various Courts and Tribunals in the State, which were subsisting on 15th March 2021, till 31st May, 2021.

Tags : ALLAHABAD HIGH COURT   EXTENSION OF INTERIM ORDERS  

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