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P&H HC Closes Suo Moto Matter on Nodeep Kaur's Alleged Illegal Detention - (26 Apr 2021)

CRIMINAL

Punjab & Haryana High Court has closed the suo Moto matter on Nodeep Kaur’s alleged illegal detention, noting that since Nodeep Kaur has been released on bail, the issue related to her alleged illegal detention could be raised before the appropriate forum.

Tags : PUNJAB AND HARYANA HIGH COURT   NODEEP KAUR  

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