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Calcutta HC Extends Interim Orders Passed By It and Subordinate Courts Till June 30 - (26 Apr 2021)

CIVIL

Calcutta High Court has extended the interim orders till 30th June, 2021 passed by the Court, in view of the recent Covid surge and restricted functioning of the High Court as well as the Subordinate Courts in State of West Bengal and Union Territory of Andaman and Nicobar Islands.

Tags : CALCUTTA HIGH COURT   EXTENSION OF INTERIM ORDERS  

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